Bombay High Court
Opc Asset Solutions Pvt Ltd vs Mphasis Limited on 5 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 867 OF 2024
In
COMMERCIAL SUIT 18 OF 2024
Opc Asset Solutions Pvt Ltd ....PETITIONER
V/S
Mphasis Limited ....RESPONDENT
WITH INTERIM APPLICATION NO. 3784 OF 2022 In Commercial Suit 96 OF 2022 Opc Asset Solutions Pvt Ltd ....PETITIONER V/S Mphasis Limited ....RESPONDENT WITH COMMERCIAL SUIT NO. 225 OF 2022 Mphasis Limited ....PETITIONER V/S Opc Asset Solutions Pvt. Ltd. ....RESPONDENT WITH INTERIM APPLICATION NO. 3938 OF 2022 In Commercial Suit 225 OF 2022 Mphasis Limited ....PETITIONER Page 1/3 ::: Uploaded on - 05/08/2024 ::: Downloaded on - 06/08/2024 13:32:41 ::: V/S Opc Asset Solutions Pvt. Ltd. ....RESPONDENT WITH COMMERCIAL SUIT NO. 96 OF 2022 Mphasis Limited ....PETITIONER V/S Opc Asset Solutions Pvt Ltd ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 25748 OF 2023 In Commercial Suit STAMP NO. 25712 OF 2023 Mphasis Limited ....PETITIONER V/S Opc Asset Solutions Pvt Ltd ....RESPONDENT WITH INTERIM APPLICATION NO. 1964 OF 2022 In Commercial Suit 96 OF 2022 Mphasis Limited ....PETITIONER V/S Opc Asset Solutions Pvt Ltd ....RESPONDENT WITH LEAVE PETITION NO. 252 OF 2021 In Commercial Suit 96 OF 2022 Mphasis Limited ....PETITIONER V/S Page 2/3 ::: Uploaded on - 05/08/2024 ::: Downloaded on - 06/08/2024 13:32:41 ::: Opc Asset Solutions Pvt Ltd ....RESPONDENT WITH COMMERCIAL SUIT LODGING NO. 25712 OF 2023 Mphasis Limited ....PETITIONER V/S Opc Asset Solutions Pvt Ltd ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 5th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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