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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(l) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(l)The minutes of the proceedings of a meeting of the Board shall be drawn up by the Registrar with the approval of the Chairman and circulated to all members of the Board present in India and the minutes along with amendments, if any suggested, shall be placed for confirmation at the next meeting of the Board and after the minutes are confirmed and signed by the Chairman, they shall be recorded in a minute book which shall be kept open for inspection of the members of the Board and the Council at all times during office hours.