Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Employees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997'

1. Short title and commencement.

(1)These rules may be called The [* * *] [Omitted 'Employees' Provident Funds Appellate' by Notification No. G.S.R. 949(E), dated 20.7.2017 (w.e.f. 21.6.1997).] Tribunal (Procedure) Rules, 1997.
(2)They shall come into force from the date of their publication in the Official Gazette.