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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(d) in The Orissa Boiler Operation Engineers' Rules, 2000

(d)any certificate granted to the applicant under these rules or a certificate granted by Board of Examiners from other State Government or a training institute for the purpose of endorsement referred to in rule 25; and