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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(4)One third of the members of the Academic Council shall form quorum at a meeting of the Council:Provided that if a meeting of the Council is adjourned for want of quorum, no quorum shall be necessary at the next meeting for the transaction of the same business.