Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(3)The Fee deposited under sub-rule (2) shall be refunded, only if the licence is not granted for reasons other than non compliance of required conditions under the Act, after deducting 5% of the fee paid towards processing cost.