Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(l) in Himachal Pradesh Municipal Election Rules, 2015

(l)"Electoral Registration Officer (Municipal Council/Nagar Panchayat)" means an officer appointed by the Commission for the purpose of preparation of electoral rolls in accordance with these rules;