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State of Bihar - Section

Section 5 in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

5. Departmental Examination/Confirmation.

(1)On passing both the papers of the Accounts examination held by the Board of Revenue as prescribed in Rule 157 of the Board Miscellaneous Rules, the service may be confirmed and promotion may be granted.
(2)The first increment may be granted only after passing the Hindi Noting and Drafting Examination for group-C held by the Rajbhasha Directorate. The increment shall be admissible from the date of passing the examination but no arrear to be payable.Chapter-3 Promotion