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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

(2)The first increment may be granted only after passing the Hindi Noting and Drafting Examination for group-C held by the Rajbhasha Directorate. The increment shall be admissible from the date of passing the examination but no arrear to be payable.Chapter-3 Promotion