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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(1)An Agricultural Experiments Station shall be established in the University subject to the provisions of this Act and the Statutes, it shall have responsibility for research both fundamental and applied, in all Faculties,