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State of Uttar Pradesh - Section

Section 18 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

18. Agricultural Experiment Station.

(1)An Agricultural Experiments Station shall be established in the University subject to the provisions of this Act and the Statutes, it shall have responsibility for research both fundamental and applied, in all Faculties,
(2)[] [ Substituted by U.P. Ad 5 of 1972] There shall be a Director of the Experiment Station who shall be appointed by and be responsible to the [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor].
(3)The Director of the Experiment Station shall be a whole-time officer, technically trained in agriculture. He shall keep proper records of the projects and receive reprots of progress of research for publication in the manner prescribed.