Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(3) in U.P. Horticulture and Food Processing Subordinate Service Rules, 1993

(3)The pay during probation of person already In permanent Government service shall be regulated by the relevant rules applicable generally to Government servant serving in connection with the affairs of the State.