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Union of India - Section

Section 137 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

137. Chief of Staff and Chief Staff Officer.

- When the Chief of the Naval Staff shall deem it expedient to appoint a Chief of Staff or Chief Staff Officer, he shall be a Flag Officer, Commodore or Captain, at the discretion of the Chief of the Naval Staff. If a Commodore or Captain not in command of the ship in which he is borne, is appointed he shall be given an appointment as additional Captain of that ship.