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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(4) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(4)Earned leave in excess of 45 days and extraordinary leave or sick leave in the case of M.D. shall be sanctioned by the Board of Directors in consultation with the State Government.