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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iii)If any plot is situated in already developed areas and the means of access is less than the minimum prescribed width, the Authority may consider the proposal with 50% coverage and 100 FAR;