Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(2) in Periyar University Act, 1997

(2)The Syndicate may appoint a teacher or any other member of the academic such working in any other University or organisation for undertaking a joint project in accordance with the manner laid down in the ordinances.