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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(3)(v) in Tamil Nadu Co-operative Societies Rules, 1988

(v)the Presidents of four Apex societies, other than the Tamil Nadu State Co-operative Bank and the Tamil Nadu Co-operative Union, nominated by the Government in rotation.