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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in The Gurugram Metropolitan Development Authority Act, 2017

(3)All questions at a meeting shall be decided by a majority of votes of the members present and in case of equality of votes, the Chairperson or the member presiding, as the case may be, shall have a second or casting vote.