Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Union of India - Subsection Section 78(6) in The Indian Nursing Council Regulations (6)All copies in stock of a publication which is amended or revised and reprinted or becomes obsolete, shall be disposed off as desired by the silent and their value written off.
