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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(3)(i) in The M.P. Bhumi Vikas Rules, 1984

(i)Assembly Halls/Cinema Theatres. - The minimum size of plot for assembly building/cinema theatres used for public entertainment with fixed seats shall be on the basis of seating capacity of the building at the rate of 3 metres per seat.