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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(2)On being registered as Certified Energy Manager under sub-regulation (1) of regulation 9, the Certified Energy Manager shall be issued an identity card in Form IV.