Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

9. Register of Certified Energy Managers. -

(1)The Bureau shall maintain a Register of Certified Energy Managers in Form III and include the name of persons to whom certificates have been issued under regulation 8 in the said register.
(2)On being registered as Certified Energy Manager under sub-regulation (1) of regulation 9, the Certified Energy Manager shall be issued an identity card in Form IV.
(3)Each Certified Energy Manager shall be eligible to be designated or appointed as Energy Manager by the designated consumer under clause (1) of section 14.