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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Farmers Management of Irrigation Systems Rules

5. Presentation of nomination paper and requirements of valid nominations.

(1)On receiving nomination paper, the Election Officer shall forthwith number the nomination paper serially in the order in which it is presented and give a receipt as provided in Form 3 for Water Users' Association and the election officer or such other authorised person shall satisfy himself that the name and number of the candidate and his proposer, as entered in the nomination paper, are the same as those entered in the electoral roll. Where necessary, he shall direct that the nomination form be amended so as to be in accordance with the electoral roll.
(2)The Election Officer may while interpreting an entry in the Voters List overlook the clerical or printing errors only; but he shall record the interpretation adopted by him, together with the reasons therefor, while making the formal acceptance or rejection on scrutiny of a nomination.