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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)Save as provided under sub-section (1), the produce under contract farming may be covered under price or market linked insurance scheme or any other such scheme, as and when it may come to be implemented by the Central Government or the Government or any other agency.