Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Himachal Pradesh - Subsection Section 28(2) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 (2)The Consolidation Officer shall also publish in the prescribed manner the scheme as amended by him.
