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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Dharam Chand Thakur vs . State Of H.P. And Another on 22 June, 2022

Bench: Sabina, Satyen Vaidya

Dharam Chand Thakur vs. State of H.P. and another Execution Petition No.426/2021 .

22.06.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.

Heard.

A perusal of the compliance affidavit reveals that vide order dated 8.2.2022, order dated 26.11.2021, passed by this Court, has been compiled by the respondents.

Hence, no further directions are required to be passed. However, in case, petitioner still has any grievance, he would be at liberty to avail appropriate remedy, available to him as per law.







                                                            ( Sabina )
                                                       Acting Chief Justice





                                                          ( Satyen Vaidya )
                June 22, 2022 (KS)                              Judge




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