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State of Rajasthan - Section

Section 34 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

34. Norms of operation.

- Norms of operation specified in these Regulations are the ceiling norms and the generating company and the licensees and the user may agree to improved norms. In such a case the improved norms on the basis of their agreement shall be considered for the purpose of tariff determination.