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[Cites 0, Cited by 0] [Section 1(20)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(20)(a) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(a)Crop coverage and assist in reconciliation of high estimates of crop coverage with Azmoish figure for reconciling the crop areas for Crop Insurance Scheme.