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State of Rajasthan - Section

Section 1 in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

1. Short title and commencement.

(1)These regulations may be called the Rajasthan Homoeopathic Medicine Board (Recognition for the purposes of Affiliation) Regulations, 1973.
(2)They shall come into force with effect from the date of their publication in the Rajasthan Rajpatra.