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[Cites 0, Cited by 0] [Section 9D(16)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(16)(d) in Tamil Nadu Town and Country Planning Act, 1971

(d)in sub-section (5), in the proviso, for the expression "in his discretion", "as he thinks fit" and "to his satisfaction", the expressions "in their discretion", "as they think fit" and "to their satisfaction" shall, respectively, be substituted;