Section 2(d) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
(d)"Bus Body Builder (BBB)" means a firm engaged in the fabrication of bus bodies and having the following minimum facilities, namely :-(i)infrastructure facilities, namely the land, building and utilities;(ii)plant and equipment to undertake corrosion preventive treatment; painting, structural fabrication, paneling, finishing and equipping with necessary ingredients;(iii)inspection, quality assurance and testing of fully built buses with all its ingredients either made in-house or bought out; and(iv)having upto date knowledge of the Central Motor Vehicles Rules, 1989.
