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[Cites 1, Cited by 10]

Himachal Pradesh High Court

Raj Kumari & Ors., vs . Bishamber Singh on 23 February, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Raj Kumari & Ors., Vs. Bishamber Singh .

Cr. Revision No. 10 of 2022 23.02.2022 Present: Mr. Saurav Rattan, Advocate, for the petitioner.

Cr. MP(M) No. 33 of 2022 By way of this application, a prayer has been made for condonation of delay in filing the petition. As per report of the Registry, the petition is within limitation, therefore, no order is required to be passed on this application. The application stands disposed of accordingly.

Cr. Revision No. 10 of 2022 Notice be issued to the respondent, returnable for 12.04.2022, on taking steps within one week.

(Ajay Mohan Goel) Judge February 23, 2022 (vinod) ::: Downloaded on - 23/02/2022 20:12:32 :::CIS