Section 6(1) in The Kisan Vikas Patra Rules, 2014

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Section 6(1) in The Kisan Vikas Patra Rules, 2014

(1)The Certificates shall be of the following types, namely :-

(a)Single holder type Certificates;

(b)Joint 'A' type Certificates; and

(c)Joint 'B' type Certificates.