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State of Uttar Pradesh - Section

Section 226 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

226. [ [Substituted by Notification No. 3036-RZ/I-A-610-60, dated 26.12.1960.]

(1)Before giving a receipt to the payer, the Amin shall fill in Columns 1 to 11 and sing in Column 12 both on the counterfoil 'A' and on the receipt, duplicate 'A' of Z.A. Form 64. Columns 13 and 14 meant for the progressive total in the counterfoil, shall also be filled in.
(2)The coupon 'B' shall not be filled in by the Amin, the receipt and coupon shall both be given to the payer and counterfoil shall be retained by the Amin]