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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Jyoti vs . State Of Hppsc on 18 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Jyoti vs. State of HPPSC .

CWP No. 6123/2020

18.11.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Vikrant Thakur, Advocate, for the respondent- Commission.

List along with CWP No. 6955/2021.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18.11.2022 (pankaj) ::: Downloaded on - 19/11/2022 20:33:10 :::CIS