Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Mizoram - Subsection Section 15(2) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990 (2)A copy of such list shall be supplied to the Director not later than the 31st January or the 31st July, as the case may be, of that year.
