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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(3) in The West Bengal Acupuncture System Of Therapy Act, 1996.

(3)Save as provided in clause (6) of sub-section (2) of section 21, all questions arising at any meeting shall be decided by votes of the majority of the members present and voting and, in the case of an equality of votes, by the casting vote of the President or, his absence, of the member presiding at the meeting.