Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(1) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 (1)The Authority, shall at its discretion, determine from time to time the pay and allowances applicable to different categories of employees.
