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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(c) in Police Regulations, Calcutta, 1968

(c)The circular orders shall be filed serially and a running index maintained until the annual printed index is received. If a new order is issued in place of an existing order the old order shall be entirely removed from the file and the new order inserted in its place.