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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(2)The candidate shall be allowed to answer the papers of all the subjects with the I help of books.Explanation. - With books means original text books having bare Acts, rules and text without commentaries or case laws and manuals issued by the Government.