Section 21 in University Grants Commission (Open and Distance Learning) Regulations, 2017
21. [ Removal of difficulty. [Inserted by Notification F. No. 2-4/2015 (DEB-III), dated 6th February, 2018 (w.e.f. 23.6.2017).]
- UGC reserves the right to remove difficulty/difficulties in the course of implementation of these Regulations in consultation with the Government of India, Ministry of Human Resource Development.]Annexure ICentre for Internal Quality Assurance (CIQA)
