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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(5)(ii) in Rajasthan Forest Subordinate Service Rules, 2015

(ii)The Government shall make such contribution towards the training expenses as may be determined by the training institute, from time to time, in accordance with such terms and conditions as may be laid down by them.