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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(2)(viii) in Tamil Nadu Combined Development and Building Rules, 2019

(viii)Development Regulations approved in G.O.Ms.No.190, 191, Housing and Urban Development Department as part of second master plan of Chennai Metropolitan Area.