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Madhya Pradesh High Court

Bhupendra Vishwakarma vs The Security Printing And Minting ... on 23 September, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16485 of 2023 (BHUPENDRA VISHWAKARMA Vs THE SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED. AND OTHERS) Dated : 23-09-2023 Parties through their counsel.

List after two weeks alongwith WP Nos. 16479 of 2023, 16480/23, 16481/23, 16483/23, 16484/23, 16486/23, 16488/23, 16491/23, 16492/23, 16493/23, 16494/23, 16497/23, 16498/23, 16500/23, 16502/23, 16504/23 and 16510 of 2023 (SUBODH ABHYANKAR) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 25-09-2023 12:53:31