Section 2(c) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(c)'Clerk' means -

(i)Sergeant Clerk;

(ii)Havildar Clerk;

(iii)Sergeant Accountant;

(iv)Corporal Clerk;

(v)Lance Corporal Clerk;

(vi)Storeman;

(vii)Typist;

(viii)Volunteer Clerk; and

(ix)Clerk