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State of Rajasthan - Section

Section 49 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

49. When cease.

- Pay and allowances shall cease to accrue as soon as an employee ceases to be in service. In the case of an employee dismissed from the Corporation's service, they shall cease from the date of his dismissal. In the case of an employee who dies while in service, they shall cease from the day following that on which the death occurs.