(i)This Regulation may be called the Andhra Pradesh Electricity Regulatory Commission (Consumer Grievances Redressal Forum, Vidyut Ombudsman and Consumer Assistance) Regulation, 2016) Fourth Amendment Regulation, 2023.(ii)This Regulation shall come into force with effect from the date of its publication in the Andhra Pradesh Gazette.(iii)This Regulation shall extend to the whole State of Andhra Pradesh.Part - II Amendments
