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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(1) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(1)Direct recruitment to the Mounted Police shall be made only in- the rank of Constables. Vacancies in other ranks shall be filled by promotion from the lower ranks in the Mounted Police according to the rules governing promotion.