Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Sikkim - Subsection Section 73(a) in Sikkim Shops and Commercial Establishments Act, 1983 (a)on first conviction, be punished with fine which shall not be less than fifty rupees and may extend to five hundred rupees; and
