Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 36] [Entire Act]

State of Kerala - Subsection

Section 36(1) in Kerala Education Act, 1958

(1)The Government may make rules 9(either prospectively or retrospectively) for the purpose of carrying into effect the provisions of this Act.]